LAWS(GJH)-2021-11-353

NENAJI MANGAJI THAKOR Vs. AMRATJI BHIKHAJI THAKOR

Decided On November 17, 2021
Nenaji Mangaji Thakor Appellant
V/S
Amratji Bhikhaji Thakor Respondents

JUDGEMENT

(1.) Heard Mr. R.D. Dave, the learned counsel appearing for the appellants-applicants.

(2.) The following substantial questions of law arise in this Appeal for consideration of this Court:

(3.) In view of the above substantial questions of law, the appeal requires consideration and hence, the same is Admitted.