(1.) Looking to the issue involved in the matter and with the consent of the learned advocates for the respective parties, the matter is taken up for final disposal today.
(2.) By preferring this application, it is prayed to delete the applicants and to strike out their names from the array of the parties in the main Election Petition No.22 of 2018 for the reasons, as averred in the application.
(3.) Heard learned advocates appearing for the parties.