(1.) This is a petition preferred with the following prayers: -
(2.) The order passed by this Court on 07.10.2021 is as follows: -
(3.) Today, on due verification, learned advocate Mr. Trivedi has sought withdrawal of this petition as nothing survives as redressal has happened.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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