URVASHIBEN NILESHBHAI CHAUDHARY Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned Advocate Shri R.K. Mansuri for the petitioner and learned AGP Ms. Nidhi Vyas for the respondent No.1 - State.

(2.) Rule. Learned AGP waives service of Rule on behalf of the respondent - State.

(3.) By way of present petition, the petitioner has sought for the following prayers: