(1.) By this writ application under Article 226 of the Constitution of India, the writ applicant has prayed for the following reliefs;
(2.) The first order that came to be passed in the present matter while issuing notice is dtd. 27/1/2021. The same reads thus;
(3.) Thereafter, this Bench heard this matter at length and passed the following order on 25/11/2021;
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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