VIKRAMBHAI BHAGVANBHAI ALGOTAR Vs. STATE ELECTION COMMISSION

JUDGEMENT

(1.) Since the issues raised in both the captioned writ­applications are the same, those were taken up for hearing analogously.

(2.) For the sake of convenience, the Special Civil Application No.3793 of 2021 is treated as the lead matter.

(3.) By this writ­application, the writ­applicants have prayed for the following reliefs:­