CHARUTAR VIDYA MANDAL Vs. SARDAR PATEL UNIVERSITY

JUDGEMENT

(1.) Heard learned Senior Advocate Mr.Dhval Dave assisted by Mr.Udit Vyas, learned advocate for the petitioner and learned Senior Advocate Mr.Shalin Mehta assisted by Mr.Sudhanshu Jha, learned advocate for the respondent.

(2.) Rule returnable forthwith. Learned advocate Mr.Sudhanshu Jha waives service of notice of rule for respondent - University.

(3.) The controversy raised in this petition is in narrow compass and therefore, with the consent of the learned advocate for the respective parties the matter is taken up for hearing.