(1.) By way of present petition, petitioners have prayed for following reliefs:
(2.) The brief facts of the case are as under:
(3.) Heard learned advocates for the respective parties and learned APP for the respondent- State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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