TARABEN BHAGWANDAS BHATI Vs. ASHABEN BANSILAL BHATI

JUDGEMENT

(1.) Heard learned advocate Mr. Kurven K. Desai for the petitioner and learned advocate Mr. Satyen B. Rawal for the respondent through video conference.

(2.) Rule. Learned advocate Mr. Satyen B. Rawal for the respondent waives service. With the consent of the learned advocate for the respective parties the matter is taken up for final hearing today.

(3.) The petitioner has filed this petition with following main prayers, which are as under: