PRASHANT SHASHI RUIA Vs. STATE BANK OF INDIA

Referred Judgements :-

REGINA VERSUS CONTROLLER GENERAL OF PATENTS AND DESIGNS [REFERRED TO]
TAPAN KUMAR MUKHOTY V. BANK OF MADURA LIMITED [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
EDWARD MILLS CO LIMITED BEAWAR VS. STATE OF AJMER [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
CALCUTTA DISCOUNT COMPANY LIMITED VS. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA [REFERRED TO]
UJJAM BAI VS. STATE OF UTTAR PRADESH [REFERRED TO]
KHARDAH COMPANY LIMITED VS. RAYMON AND CO INDIA PRIVATE LIMITED [REFERRED TO]
EAST INDIA COMMERCIAL CO LIMITED CALCUTTA VS. COLLECTOR OF CUSTOMS CALCUTTA [REFERRED TO]
S GOVINDA MENON VS. UNION OF INDIA [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY VS. OFFICIAL LIQUIDATOR HIGH COURT ERNAKULAM [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY VS. OFFICIAL LIQUIDATOR HIGH COURT ERNAKULAM [REFERRED TO]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED TO]
PUNJAB NATIONAL BANK VS. STATE OF UTTAR PRADESH [REFERRED TO]
THIRUMAL TIRUPATI DEVASTHANAMS VS. THALLAPPAKA ANANTHA CHARYULU [REFERRED TO]
ICICI BANK LIMITED VS. OFFICIAL LIQUIDATOR OF APS STAR INDUSTRIES LTD [REFERRED TO]
STATE OF KERALA VS. MAR APPRAEM KURI CO. LTD [REFERRED TO]
SHANTARAM D SALVI VS. M M CHUDASAMA [REFERRED TO]
S C PRASHAR VS. VASANTSEN DWARKADAS [REFERRED TO]
STATE BANK OF INDIA VS. V. RAMAKRISHNAN & ANR. [REFERRED TO]
STATE BANK OF INDIA VS. V. RAMAKRISHNAN & ANR. [REFERRED TO]
ARCELORMITTAL INDIA PRIVATE LIMITED VS. SATISH KUMAR GUPTA & ORS [REFERRED TO]
COMMITTEE OF CREDITORS OF ESSAR STEEL INDIA LIMITED VS. SATISH KUMAR GUPTA [REFERRED TO]