LAWS(GJH)-2021-10-1409

JIGNABEN DO JAYANTILAL PATEL Vs. MANISHKUMAR MAHENDRAKUMAR PATEL,

Decided On October 21, 2021
Jignaben Do Jayantilal Patel Appellant
V/S
Manishkumar Mahendrakumar Patel, Respondents

JUDGEMENT

(1.) By way of this application, present applicant has requested to transfer the proceedings of Family Suit No. 69 of 2018 pending before the learned Family Court, Patan to learned Family Court, Vadodara.

(2.) Brief facts of the present case may be summarized as under:

(3.) Heard learned advocates for the respective parties.