(1.) By way of present appeal, the appellant has prayed for enhancement of compensation.
(2.) The short facts leading to the filing of present appeal are as under:
(3.) Heard learned advocates for the respective parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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