(1.) Rule. Learned advocate Mr. Bipin Mehta waives service of rule on behalf of the respondent No.1. By consent of the parties, the matter was taken up for final hearing.
(2.) The present petition is filed seeking following reliefs:
(3.) Heard learned advocate Mr. Vijay H. Nangesh for the petitioner and learned advocate Mr. Bipin M. Mehta for the respondent no.1.