LAWS(GJH)-2021-12-322

PRAVINABEN ALPESHBHAI PATEL Vs. BHURUBHAI MOTIBHAI DAYMA

Decided On December 14, 2021
Pravinaben Alpeshbhai Patel Appellant
V/S
Bhurubhai Motibhai Dayma Respondents

JUDGEMENT

(1.) Heard Mr. Vimal A. Purohit, the learned counsel appearing for the appellant-applicant and Mr. Makbul I. Mansuri, the learned counsel appearing for the respondent.

(2.) On 30/11/2021, this Court passed the following order:

(3.) Pursuant to the order passed by this Court, Mr. Vimal A. Purohit, the learned counsel appearing for the appellant has filed an Affidavit / Undertaking duly signed by the appellant on 3/12/2021. The said Undertaking reads thus: