PRADEEP NIRANKARNATH SHARMA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned Advocate Shri R.J. Goswami with learned Advocate Shri H.B. Champavat for the applicant and learned Public Prosecutor Shri Mitesh Amin with learned Additional Public Prosecutor Ms. Maithili D. Mehta for the respondents.

(2.) Issue Rule returnable forthwith. Learned Public Prosecutor with learned Additional Public Prosecutor waives service of rule on behalf of the respondents

(3.) With consent of the parties, the present petition is taken up for final hearing.