(1.) The petitioner had approached this Court, against the show cause notice for externment.
(2.) Initially notice was issued on 8/1/2021 and on 1/2/2021, the following order was passed.
(3.) On 20/2/2021, the following order was passed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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