AJANTA MANUFACTURING PRIVATE LIMITED Vs. UNION OF INDIA

Referred Judgements :-

RITA TEXTILES PRIVATE LIMITED V. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE,KANPUR VS. KOTHARI PRODUCTS LTD [REFERRED TO]
CLARIS LIFESCIENCES VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. RAMLAKSHI FINANCE CORPORATION LIMITED [REFERRED TO]
MAHANAGAR RAILWAY VENDORS UNION VS. UNION OF INDIA [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VS. MANA ADIM JAMAT MANDAL [REFERRED TO]
UNION OF INDIA VS. VICCO LABORATORIES [REFERRED TO]
SUBHASH CHANDRA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. MILLAT FIBERS [REFERRED TO]
LUPIN LIMITED VS. UNION OF INDIA [REFERRED TO]
DASHRATH RUPSINGH RATHOD VS. STATE OF MAHARASHTRA [REFERRED TO]
CLARIS LIFESCIENCES LTD. VS. UNION OF INDIA [REFERRED TO]
SARLA PERFORMANCE FIBERS LTD. VS. COMMISSIONER OF C. EX., VAPI [REFERRED TO]
COMMISSIONER OF CUSTOMS, NEW DELHI VS. TEXCOMASH EXPORT [REFERRED TO]
STATE OF U.P. VS. AJAY KUMAR SHARMA [REFERRED TO]
LUBI INDUSTRIES LLP VS. UNION OF INDIA [REFERRED TO]
UNICORN INDUSTRIES VS. UNION OF INDIA [REFERRED TO]