DINESH DURGASHANKAR PATHAK Vs. PRAVINCHANDRA PRANLAL

JUDGEMENT

(1.) By preferring this petition, petitioners have challenged the order passed below Exh.60 in Regular Civil Suit No.289 of 2011 dtd. 4/2/2015 by learned 7 th Additional Senior Civil Judge, Jamnagar.

(2.) Short facts of present case may be summarized as under:

(3.) Heard learned advocate for the petitioners and learned advocate for respondent nos.4 and 5. Mr.Devang R. Bhatt, learned advocate is requested to appear on behalf of respondent no.4 and shall take necessary instructions from respondent no.4. Cause-list shows that respondent nos.1, 2 and 3 are expired.