CHIEF OFFICER Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Shalin N. Mehta, learned Senior Advocate assisted by Mr. Tushar Sheth, learned advocate for the appellant and Mrs. Krishna G. Rawal, learned advocate for the respondent no.4.

(2.) It is pointed out at the Bar that learned advocate Mr. Tushar Sheth has replaced learned advocate Mr. Tulshi Savani in all the matters. Registry to do the needful on individual Vakalatnamas filed by learned advocate Mr. Tushar Sheth. Common conveyance compilation filed by the appellant be taken on record. S.O. to 13/9/2021.