NATVARSINH SARDARSINH MAHIDA Vs. GUJARAT STATE ELECTION COMMISSION

Referred Judgements :-

INDIRA GANDHI VS. RAJ NARAIN [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. STATE OF HARYANA [REFERRED TO]
N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
RAMPAKAVI RAYAPPA BELAGALI VS. B D JATTI [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
A K M HASSAN UZZAMAN LAKSHMI CHARAN SEN VS. UNION OF INDIA [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. UNION OF INDIA [REFERRED TO]
LILY THOMAS MS ADVOCATE VS. SPEAKER LOK SABHA [REFERRED TO]
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]