(1.) Present LPA is impugning the order dtd. 5/7/2021 passed in SCA No. 7171 of 2021 by the learned Single Judge.
(2.) The brief facts leading to present LPA are as follows:-
(3.) Aggrieved the appellant filed SCA No. 7171 of 2021 praying for the following reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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