LAWS(GJH)-2021-10-844

KINJALBEN RANCHODBHAI TARAL Vs. STATE OF GUJARAT

Decided On October 18, 2021
Kinjalben Ranchodbhai Taral Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) On 14.10.2021, this Court passed following order:-

(2.) As per the above order, a report dtd. 16.10.2021 prepared by panel doctors of GMERS General Hospital, Himmatnagar, which is taken on record. From the said report, it is evident that the petitioner is having 15 - 18 weeks pregnancy.

(3.) Rule. Learned APP waives service of rule for and on behalf of the respondent-State.