(1.) NOTICE returnable on 18/11/2021.
(2.) Learned Assistant Government Pleader Mr. Tirthraj Pandya accepts notice for respondent Nos.3, 4, 7 and 8 (before learned Single Judge in Special Civil Application No.2899 of 2021).
(3.) Appellants' counsel is permitted to serve notice to learned counsel Mr. Rohan Shah who had appeared before learned Single Judge on behalf of respondents- Municipal Commissioner and Assistant Municipal Commissioner.