YOGESHBHAI OCHHALAL SHAH Vs. VIJAY SACHDEVA

JUDGEMENT

(1.) Heard learned advocate Mr.Dipen C. Shah for the petitioner and learned advocate Mr.S.P.Majmudar with learned advocate Mr.Shreypratap S. Singh for the respondent No.1.

(2.) By this petition under Article 227 of the Constitution of India, the petitioner has prayed for the following reliefs :

(3.) ***