PATEL JANHVIBEN JAYANTILAL Vs. STATE OF GUJARAT

Referred Judgements :-

UNION OF INDIA AND ORS. V. ISHWAR SINGH KHATRI AND ORS. [REFERRED TO]
GUJRAT STATE DY. EXECUTIVE ENGINEERS,ASSOCIATION V. STATE OF GUJARAT AND ORS. [REFERRED TO]
UNION OF INDIA V. S.S. UPPAL [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD V. SEEMA [REFERRED TO]
BAITARIANI GRAMIYA BANK V. PALLAB KUMAR AND ORS. [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
ASHA KAUL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF BIHAR VS. SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION [REFERRED TO]
SNEH PRABHA VS. STATE OF UTTAR PRADESH [REFERRED TO]
PREM SINGH VS. HARYANA STATE ELECTRICITY BOARD [REFERRED TO]
HANUMAN PRASAD VS. UNION OF INDIA [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
BIHAR PUBLIC SERVICE COMMISSION VS. STATE OF BIHAR [REFERRED TO]
VICE CHANCELLOR UNIVERSITY OF ALLAHABAD VS. ANAND PRAKASH MISHRA [REFERRED TO]
STATE OF HARYANA VS. RAM KUMAR MANN [REFERRED TO]
SYNDICATE BANK VS. SHANKAR PAUL [REFERRED TO]
SURINDERSINGH VS. STATE OF PUNJAB [REFERRED TO]
FARIDABAD CT SCAN CENTRE VS. D G HEALTH SERVICES [REFERRED TO]
KAMLESH KUMAR SHARMA VS. YOGESH KUMAR GUPTA [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. SAMPURAN SINGH [REFERRED TO]
STATE OF PUNJAB VS. RAJEEV SARWAL [REFERRED TO]
ALL INDIA SC AND ST EMPLOYEES ASSN VS. A ARTHUR JEEN [REFERRED TO]
S RENUKA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
VINODAN T VS. UNIVERSITY OF CALICUT [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
STATE OF U P VS. RAJKUMAR SHARMA [REFERRED TO]