PRAVINSINH INDRASINH MAHIDA Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF BOMBAY VS. F. N. BALSARA [REFERRED TO]
SRI SRI K. C. GAJAPATI NARAYAN DEO VS. STATE OF ORISSA [REFERRED TO]
SAKHAWANT ALL VS. STATE OF ORISSA [REFERRED TO]
PRESIDENT OF INDIA VS. KERALA EDUCATION BILL 1957 [REFERRED TO]
STATE OF UTTAR PRADESH VS. DEOMAN UPADHYAYA [REFERRED TO]
COLLECTOR OF CUSTOMS MADRAS NATHELLA SAMPATHU CHETTY PURAN SINGH KEWAL KRISHAN KRISHAN LAL ATTORNEY GENERAL FOR INDIA SONI NARANDAS NAGJIBHAI PUKHRAJ M S VENKITANARAYANA IYER VS. NATHELLA SAMPATHU CHETTY:THE COLLECTOR OF CUSTOMS MADRAS:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:THE STATE OF PUNJAB:D R KOHLI:THE COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED TO]
STATE OF GUJARAT VS. AMBICA MILLS LTD [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
T VENKATA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GAURI SHANKER SURESH GUPTA RAJAT ROY VS. UNION OF INDIA [REFERRED TO]
SHARMA TRANSORT REP VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
JAVED VS. STATE OF HARYANA [REFERRED TO]
V M SALGAOCAR VS. BOARD OF TRUSTEES OF PORT OF MORMUGAO [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
STATE OF U P VS. DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD [REFERRED TO]
HEENA KAUSAR VS. COMPETENT AUTHORITY [REFERRED TO]
STATE OF KERALA VS. PEOPLES UNION FOR CIVIL LIBERTIES [REFERRED TO]
BHANUMATI VS. STATE OF UP [REFERRED TO]
A P DAIRY DEVELOPMENT CORPORATION VS. B NARASIMHA REDDY [REFERRED TO]
AMRELI DIST CO OPERATIVE SALE AND PURCHASE UNION LIMITED VS. STATE OF GUJARAT [REFERRED TO]
RAJENDRA N SHAH VS. UNION OF INDIA [REFERRED TO]
SUBRAMANIAN SWAMY VS. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
RAJKOT DISTT. COOPERATIVE BANK LTD. VS. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA VS. N.S.RATHNAM [REFERRED TO]
HIRAL P. HARSORA AND ORS. VS. KUSUM NAROTTAMDAS HARSORA AND ORS. [REFERRED TO]
UNION OF INDIA VS. EXIDE INDUSTRIES LIMITED [REFERRED TO]