LAWS(GJH)-2021-12-460

UPENDRABHAI PARSHOTTAMBHAI PATEL Vs. MANIBEN ALIAS MALIBEN

Decided On December 21, 2021
Upendrabhai Parshottambhai Patel Appellant
V/S
Maniben Alias Maliben Respondents

JUDGEMENT

(1.) This Appeal from Order is filed at the instance of the present appellant - original plaintiff under Order-43 Rule-1 of the Code of Civil Procedure, 1908. The appellant herein - original plaintiff instituted the suit seeking specific performance of the agreement to sale dated 06.04.2013. The appellant herein has prayed for the reliefs as prayed for in the Suit, which reads thus:

(2.) The appellant herein also filed an application below Exh.5 seeking the following reliefs, which reads thus:

(3.) The Court below dismissed the application below Exh.5 filed by the appellant - original plaintiff by order dated 25.03.2021 in Special Civil Suit No. 306 of 2018. The appellant being aggrieved and dissatisfied by the order passed by the Court below dated 25.03.2021, has approached this Court by filing the present Appeal from Order.