SHERLOCK BRIGHT Vs. SHRIRAM CITY UNION FINANCE LTD

JUDGEMENT

(1.) Heard learned advocate Mr.D.K. Puj for the petitioner and learned advocate Mr.Lalit Patel for the respondent No.1.

(2.) This court passed the following order on 23/9/2021 :

(3.) Pursuant to the aforesaid order, an undertaking is filed by one Chetanbhai Rameshbhai Patel, partner of the petitioner Firm on 26/9/2021, which reads as under : UNDERTAKING