LAWS(GJH)-2021-7-400

KIRANBEN JAYPRAKASH PRACHHAK Vs. STATE OF GUJARAT

Decided On July 01, 2021
Kiranben Jayprakash Prachhak Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned advocate Mr.Nigam Soni for the petitioner, learned Assistant Government Pleader Mr.Jayneel Parikh for the respondent No.1 and 2 And learned advocate Mr.Amar Mithani for the respondent No.3 through video conference.

(2.) As the controversy raised in this petition is in narrow compass, with the consent of the learned advocates appearing for the respective parties the matter is taken up for hearing.

(3.) The brief facts of the case are as under :