SONAJI GANDAJI MAKWANA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) With the consent of the learned advocates for the respective parties, the petition is taken up for final disposal.

(2.) Issue Rule, returnable forthwith. Ms. Surbhi Bhati, learned Assistant Government Pleader waives service of notice of Rule on behalf of the respondent.

(3.) By this petition, the petitioner has prayed for direction for releasing the vehicle being Tractor of Mahindra company, Model No. B275DI TU MKM bearing chasis no. MBNAAAEALLRE00941 and Serial No. RLE2EBN0700 (hereinafter referred to as "the vehicle") of the ownership of the petitioner.