MODI NARESHKUMAR RAMANLAL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned advocate Mr. Jigar Gadhavi for the petitioners and learned Assistant Government Pleader Mr. Ishan Joshi for the respondent­State through video conference.

(2.) For the sake of convenience, prayers made in Special Civil Application No.1284/2021 are reproduced here­in­below :

(3.) Facts are identical in both the petitions and therefore, facts are recorded from Special Civil Application No.1284/2021 which are as under :