RAFIKBHAI ABHRAMBHAI MODAN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard learned Advocate Mr. Jaimin Gandhi for the petitioners, learned AGP Mr. Ishan Joshi for the respondent No.1-State and learned Advocate Mr.S.P. Hasurkar for the respondent No.2.

(2.) Rule returnable forthwith. Learned AGP Mr. Joshi and learned Advocate Mr. Hasurkar waive service of Rule for the respective respondents.

(3.) With consent of the parties the present petition is taken up for final hearing.