LAWS(GJH)-2021-12-679

VEER TRADING COMPANY Vs. PRANT OFFICER

Decided On December 16, 2021
Veer Trading Company Appellant
V/S
PRANT OFFICER Respondents

JUDGEMENT

(1.) Heard learned advocate Mr. Rituraj M. Meena for the petitioners and learned AGP Mr. Shivam Dixit for the respondent - State.

(2.) By way of the present petition, the petitioners have prayed for the following reliefs:-

(3.) The brief facts giving rise to the present petition are stated as under:-