PETER JAGDISH NAZARETH Vs. STATE OF GUJARAT

Referred Judgements :-

JAMES EVERARD 'S BREWERIES VS. DAY,PROHIBITION DIRECTOR OF NEW YORK [REFERRED TO]
STATE OF GUJARAT VS. UKAJI DEVAJI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SH. RAJA RAM [REFERRED TO]
SHAIKH ZAHID MUKHTAR VS. THE STATE OF MAHARASHTRA AND ORS [REFERRED TO]
STATE OF A.P. VS. VENKATAGIRI [REFERRED TO]
KAMLESHKUMAR ISHWARDAS PATEL VS. UNION OF INDIA [REFERRED TO]
CONFEDERATION OF INDIAN ALCOHOLIC BEVERAGE COMPANIES VS. THE STATE OF BIHAR [REFERRED TO]
STATE OF BOMBAY VS. F N BALSARA [REFERRED TO]
BEHRAM KHURSHID PESIKAKA VS. STATE OF BOMBAY [REFERRED TO]
SOMAWANTI 0M PARKASH ATMA RAM CHODHA VS. STATE OF PUNJAB [REFERRED TO]
T GOVINDARAJA MUDALIAR VS. STATE OF TAMIL NADU [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. SHAMBHU NATH MUKHERJI [REFERRED TO]
KESHO RAM AND CO VS. UNION OF INDIA [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
SUGANTHI SURESH KUMAR VS. JAGDEESHAN [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [REFERRED TO]
JOHN VALLAMATTOM VS. UNION OF INDIA [REFERRED TO]
BHARAT SANCHAR NIGAM LTD VS. UNION OF INDIA [REFERRED TO]
OM PRAKASH SHRIVASTAVA ALIAS BABLOO SHRIVASTAVA VS. STATE OF NCT OF DELHI [REFERRED TO]
MURTUJAKHAN JORAVARKHAN BABI NAWAB OF RADHANPUR VS. MUNICIPAL CORPORATION OF AHMEDABAD [REFERRED TO]
SARJUBHAIYA MATHURBHAIYA KAHAR VS. DEPUTY COMMISSIONER OF POLICE VADODARA [REFERRED TO]
NATVARSINH RAMSINH RATHOD VS. STATE OF GUJARAT [REFERRED TO]
SATISH MAJUMDAR VS. STATE OF TAMIL NADU [REFERRED TO]
FRAM NUSSERVANJI BALSARA VS. STATE OF BOMBAY [REFERRED TO]
JAYANT VERMA AND OTHERS VS. UNION OF INDIA [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [REFERRED TO]