(1.) The present writ petition has been filed seeking direction directing the respondent authorities to absorb the petitioners in service and grant the benefit of regularisation.
(2.) It appears that during the pendency of this petition, the State Government has issued a resolution dtd. 24/10/2017. The same is supplied by learned Assistant Government Pleader Mr.Jadeja and it is ordered to be taken on record.
(3.) A perusal of the resolution dtd. 24/10/2017 reveals that total 178 teachers who are having staff profile and cleared TAT examinations have been regularised in service.