(1.) Heard, learned Advocate Mr. K.I. Kazi for the petitioners.
(2.) By this petition under Art. 226 of the Constitution of India, the petitioner has prayed for the following reliefs:
(3.) Under the circumstances, this petition has become infructuos.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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