RAMESHBHAI DALPATBHAI MODI Vs. BABUBHAI RATANJI MARFATIYA

Referred Judgements :-

BHAGWANI VS. MOHAN SINGH [REFERRED TO]
RUKHMABAI VS. LALA LAXMINARAYAN [REFERRED TO]
VENKATA REDDY VS. PETHI REDDY [REFERRED TO]
KALWA DEVADATTAM KALWA DEVADATTAM VS. UNION OF INDIA [REFERRED TO]
TEK BAHADUR BHUJIL VS. DEBT SINGH BHUJIL [REFERRED TO]
GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
PHOOLCHAND VS. COPAL LAL [REFERRED TO]
MUDI GOWDA GOWDAPPA SANKH VS. RAM CHANDRA RAVAGOWUA SANKH [REFERRED TO]
SHRIPAD GAJANAN SUTHANKAR VS. DATTARAM KASHINATH SUTHANKAR [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
S SAI REDDY VS. S NARAYANA REDDY [REFERRED TO]
DIGAMBAR ADHAR PATIL VS. DEVRAM GIRDHAR PATIL DIED [REFERRED TO]
CHINTHAMANI AMMAL VS. NADAGOPAL GOUNDER [REFERRED TO]
MADDINENI KOTESWARA RAO VS. MADDINENI BHASKARA RAO [REFERRED TO]
SHUB KARAN BHBNA ALIAS SHUB KARAN PRASAD BUBNA VS. SITA SARAN BUBNA [REFERRED TO]
BHUPINDER KUMAR VS. ANGREJ SINGH [REFERRED TO]
PREMA VS. NANJE GOWDA [REFERRED TO]
GANDURI KOTESHWARAMMA VS. CHAKIRI YANADI [REFERRED TO]
KUMARI BILKISHBEN VS. HUNED SAIFUDDIN [REFERRED TO]
NEELAKANTA PILLAI VS. AYYAPPAN PILLAI [REFERRED TO]
ASWATHAMMA VS. H M VIJAYARAGHAVA [REFERRED TO]