LAWS(GJH)-2021-10-351

PANKAJKUMAR FULJIBHAI PATEL Vs. STATE OF GUJARAT

Decided On October 11, 2021
Pankajkumar Fuljibhai Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned Advocate Ms. N. N. Shaikh for learned Advocate Ms.Srushti Thula on behalf of the applicants and learned Assistant Government Pleader Shri Uttkarsh Sharma and Ms. Dharitri Pancholi and on behalf of respondent no.1- State.

(2.) Rule. Learned AGPs waive service of rule on behalf of the respondent - State.

(3.) By way of these applications the applicants pray for fixing main matters for hearing on any date as may be convenient to this Court.