ANSA POLYMERS LTD Vs. UNION OF INDIA

JUDGEMENT

(1.) By this writ-application under Article 226 of the Constitution of India, the writ-applicant has prayed for the following reliefs :

(2.) On 27th December 2019, a Coordinate Bench of this Court passed the following order :

(3.) Thereafter, on 9th January 2020, this Court passed the following order :