KANUBHAI RAMSINGBHAI HATHILA Vs. STATE OF GUJARAT

Referred Judgements :-

PUNJAB SEB V. SEEMA [REFERRED TO]
TAMILNADU COMPUTER SCIENCE B.ED. GRADUATE TEACHERS WELFARE SOCIETY VS. HIGHER SECONDARY SCHOOL COMPUTER TEACHERS ASSOCIATION AND ORS. [REFERRED TO]
RAI SHIVENDRA BAHADUR VS. GOVERNING BODY OF THE NALANDA COLLEGE BIHAR SHARIF [REFERRED TO]
C CHANNABASAVAIH VS. STATE OF MYSORES IN ALL PETITIONS [REFERRED TO]
STATE OF HARYANA VS. SUBASH CHANDER MARWAHA [REFERRED TO]
TAMIL NADU EDUCATION DEPARTMENT MINIS TERIAL AND GENERAL SUBORDINATE SERVICES ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
JATINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
NEELIMA SHANGLA PH D CANDTDATE VS. STATE OF HARYANA [REFERRED TO]
NAGAR MAHAPALIKA KANPUR VS. VINOD KUMAR SRIVASTAVA [REFERRED TO]
AARTT GUPTA VS. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA VS. ISHWARSINGHKHATRI [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
ASHA KAUL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
UNION TERRITORY OF CHANDIGARH VS. DILBAGHSINGH [REFERRED TO]
BABITA PRASAD VS. STATE OF BIHAR [REFERRED TO]
STATE OF BIHAR VS. SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION [REFERRED TO]
MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION MADHYA PRADESH PUBLIC SERVICE COMMISSION VS. NAVNIT KUMAR POTDAR:NARENDRA KUMAR CHOWDHARY:BHANWARLAL [REFERRED TO]
SNEH PRABHA VS. STATE OF UTTAR PRADESH [REFERRED TO]
UNION OF INDIA VS. S S UPPALAND ANOTHER [REFERRED TO]
STATE OF BIHAR VS. MOHAMMAD KALIMUDDIN [REFERRED TO]
J ASHOK KUMAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
HANUMAN PRASAD VS. UNION OF INDIA [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
BIHAR PUBLIC SERVICE COMMISSION VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA VS. N R BANERJEE [REFERRED TO]
VICE CHANCELLOR UNIVERSITY OF ALLAHABAD VS. ANAND PRAKASH MISHRA [REFERRED TO]
N MOHANAN VS. STATE OF KERALA [REFERRED TO]
STATE OF HARYANA VS. RAM KUMAR MANN [REFERRED TO]
SYNDICATE BANK VS. SHANKAR PAUL [REFERRED TO]
FARIDABAD CT SCAN CENTRE VS. D G HEALTH SERVICES [REFERRED TO]
SUSHMA SURI REETA DUTTA JIT RAM KASANA GURU ADHIN DEEPAK KUMAR AGRAWAL MAHESH CHANDER VERMA RANBIR SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. SAMPURAN SINGH [REFERRED TO]
STATE OF PUNJAB VS. RAJEEV SARWAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM SWARUP SAROJ [REFERRED TO]
ALL INDIA SC AND ST EMPLOYEES ASSN VS. A ARTHUR JEEN [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. RAJENDRA BHIMRAO MANDVE [REFERRED TO]
SIMANCHAL PANDA VS. STATE OF ORISSA [REFERRED TO]
S RENUKA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
VINODAN T VS. UNIVERSITY OF CALICUT [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
RAJASTHAN PUBLIC SERVICE COMMISSION VS. HARISH KUMAR PUROHIT [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
BAITARANI GRAMIYA BANK VS. PALLAB KUMAR [REFERRED TO]
STATE OF ORISSA VS. BHIKARI CHARAN KHUNTIA [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. MALKIAT SINGH [REFERRED TO]
UNION OF INDIA VS. KALI DASS BATISH [REFERRED TO]
KASTHA NIWARAK G S S MARYADIT INDORE VS. PRESIDENT INDORE DEVLOPMENT AUTHORITY [REFERRED TO]
STATE OF U P VS. RAJKUMAR SHARMA [REFERRED TO]
DIVISIONAL FORESTS OFFICERS VS. M RAMALINGA REDDY [REFERRED TO]
DEEPA KEYES VS. KERALA STATE ELECTRICITY BOARD [REFERRED TO]
K THULASEEDHARAN VS. KERALA STATE PUBLIC SERVICE COMMISSION TRIVANDRUM [REFERRED TO]
UNION OF INDIA VS. S VINODH KUMAR [REFERRED TO]
K MANJUSREE VS. STATE OF A P [REFERRED TO]
HEMANI MALHOTRA VS. HIGH COURT OF DELHI [REFERRED TO]
ASHOKA KUMAR THAKUR VS. UNION OF INDIA [REFERRED TO]
SUBHA B NAIR VS. STATE OF KERALA [REFERRED TO]
MUKUL SAIKIA VS. STATE OF ASSAM [REFERRED TO]
S S BALU VS. STATE OF KERALA [REFERRED TO]
STATE OF ORISSA VS. RAJKISHORE NANDA [REFERRED TO]
BAROT VIJAYKUMAR BALAKRISHNA VS. MODH VINAYKUMAR DASRATHLAL [REFERRED TO]
TEJ PRAKASH PATHAK VS. RAJASTHAN HIGH COURT [REFERRED TO]
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION VS. TAGE HABUNG [REFERRED TO]
VEERENDRA KR. GAUTAM AND OTHERS VS. KARUNA NIDHAN UPADHYAY AND OTHERS [REFERRED TO]
STATE OF ORISSA AND ANOTHER VS. RAJKISHORE NANDA AND ETC. [REFERRED TO]
MANISH UPADHYAY AND 17 OTHERS VS. STATE OF U.P. AND 3 OTHERS [REFERRED TO]
ANUPAL SINGH VS. STATE OF U P [REFERRED TO]
COMMISSIONER OF POLICE AND ANOTHER VS. UMESH KUMAR [REFERRED TO]