PANKAJKUMAR MULSHANKAR TERAIYA Vs. HEIRS OF JIVUBHAI UDESASNG

Referred Judgements :-

RAJENBHAI BALDEVBHAI SHAH VS. BAIJIBEN KABABHAI PATANWADIA [REFERRED TO]
I T C LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
SALEEM BHAI VS. STATE OF MAHARASHTRA [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
BALASARIA CONSTRUCTION P LTD VS. HANUMAN SEVA TRUST [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [REFERRED TO]
BHUPENDRABHAI HASMUKHBHAI DALWADI VS. DECEASED SAVITRIBEN GANUMAL KRISHNANI [REFERRED TO]
SHAMJIBHAI KESHAVJIBHAI KANSAGRA VS. PRINCIPAL SECRETARY REVENUE DEPARTMENT [REFERRED TO]
SURJIT KAUR GILL VS. ADARSH KAUR GILL [REFERRED TO]
P V GURU RAJ REDDY VS. P NEERADHA REDDY [REFERRED TO]
BAHADURBHAI LALJIBHAI MALHOTRA VS. AMBALAL JOITARAM HEIR OF JOITARAM RANCHHODDAS [REFERRED TO]
MADANURI SRI RAMA CHANDRA MURTHY VS. SYED JALAL [REFERRED TO]
SOUMITRA KUMAR SEN VS. SHYAMAL KUMAR SEN & ORS [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]
SHAUKATHUSSAIN MOHAMMED PATEL VS. KHATUNBEN MOHAMMEDBHAI POLARA [REFERRED TO]
VINODCHANDRA SAKARLAL KAPADIA VS. STATE OF GUJARAT [REFERRED TO]