LAWS(GJH)-2021-9-622

PRATAPBHAI KESHAVLAL PATEL Vs. RAJENDRABHAI KESHAVLAL PATEL

Decided On September 06, 2021
Pratapbhai Keshavlal Patel Appellant
V/S
Rajendrabhai Keshavlal Patel Respondents

JUDGEMENT

(1.) Rule. Mr.Rajesh B. Soni, learned advocate waives service of notice of Rule for and on behalf of the respondents.

(2.) The petitioners, who are the original defendants, before learned Trial Court in Special Civil Suit No.No.206 of 2015, have challenged the order dtd. 28/3/2019 passed by the learned Additional Senior Civil Judge, Rajkot below Exh.45 and Exh.53.

(3.) Heard Mr.A.R. Thacker, learned advocate for the petitioners-original defendants and Mr.Rajesh B. Soni, learned advocate for the respondents-plaintiffs.