(1.) Present petitioner who is the original defendant No.1 in Special Civil Suit No.603 of 2017 pending before the Court of learned Civil Judge, Sr. Division, Vadodara, has challenged the order dtd. 21/6/2020 passed below application Exh.85.
(2.) That issue involved in this petition is very small and considering this dispute, this Court is not inclined to issue notice to the respondents. Hence, no notice.
(3.) Heard learned advocate for the petitioner.