LAWS(GJH)-2021-10-1333

CHIEF OFFICER Vs. STATE OF GUJARAT

Decided On October 20, 2021
CHIEF OFFICER Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Barring the issue of pension which is being debated on both the sides, remaining benefits are ensured to be paid i.e. Gratuity and Leave Encashment shall be paid on or before 31.10.2021.

(2.) Let the matters appear on 27.10.2021.