REGENT COMPUTRONICS PVT. LTD.

Takhatsinh Chandrasinh Gohil Appellant

V/S

Prabhatben Hathisinh Gohil Respondents

Referred Judgements :-

J SAMUEL VS. GATTU MAHESH [REFERRED TO]
RAMESHKUMAR AGARWAL VS. RAJMALA EXPORTS PVT LTD [REFERRED TO]
ABDUL REHMAN VS. MOHD. RULDU [REFERRED TO]
GURBAKHSH SINGH AND OTHERS VS. BUTA SINGH AND ANOTHER [REFERRED TO]

JUDGEMENT

(1.) By preferring this petition, petitioner, who is the original defendant No. 3, has challenged the order dtd. 25/9/2019 passed below application Exh. 77 in Regular Civil Suit No. 13 of 2009.

(2.) The short facts leading to the present case are as under:-

(3.) Heard learned advocate appearing for the respective parties.

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TAKHATSINH CHANDRASINH GOHIL Vs. PRABHATBEN HATHISINH GOHIL

Referred Judgements :-

JUDGEMENT

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