LAWS(GJH)-2021-10-1113

SUMANDEEP VIDHYAPEETH Vs. SECRETARY

Decided On October 13, 2021
Sumandeep Vidhyapeeth Appellant
V/S
SECRETARY Respondents

JUDGEMENT

(1.) Heard learned Senior Advocate Mr. N.D. Nanavati with learned Advocate Mr. Amit Thakkar for learned Advocate Ms. Disha Nanavaty on behalf of the petitioner, learned Government Pleader Mrs. Manisha Lavkumar Shah with learned Assistant Government Pleader Ms. Ashivarya on behalf of the respondent State and learned Advocate Mr. H.S. Munshaw on behalf of the respondents No.3, 5 and 7.

(2.) At the outset, learned Senior Advocate Mr. Nanavati tenders a draft amendment. The same is granted. The same is directed to be carried out by 18/10/2021.

(3.) By way of this petition, the petitioner challenges an order passed by the Revisional Authority - respondent No.1 herein dated 8/10/2021, confirming an order passed by the District Collector, Vadodara dtd. 3/10/2020. The impugned orders have been challenged on various grounds as raised in the petition.