JAGDISH DEVANANDBHAI MADAM Vs. DAHYABHAI MANJIBHAI BHUVA

JUDGEMENT

(1.) Heard Mr. Apuarva Jani, the learned advocate appearing for Mr. Ashish M. Dagli, the learned counsel appearing for the applicant/appellant.

(2.) The following substantial questions of law arise in this Appeal for consideration of this Court:

(3.) The Registry is directed to call for the Record and Proceedings before the next date of hearing.