(1.) Heard Mr. Raxit Dholakia, learned advocate for the appellant and Mr. Harnish Darji, learned advocate for the respondent.
(2.) ADMIT.
(3.) Mr. Harnish Darji, learned advocate waives service of notice of admission on behalf of the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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