LAWS(GJH)-2011-10-39

SHILPA MITESHBHAI PATEL Vs. STATE OF GUJARAT

Decided On October 18, 2011
SHILPA MITESHBHAI PATEL Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) RULE. Shri L.B. Dabhi, learned APP waives service of notice of rule on behalf of respondent no. 1, Shri Satyajit Sen, learned advocate waives service of notice of rule on behalf of respondent no. 2 and Ms. Maya Desai, learned advocate waives service of notice of rule on behalf of respondent no. 3.

(2.) THE present application has been preferred by the applicant-original petitioner in Special Civil Application No. 1113/2010 for the following reliefs;