NATIONAL INSURANCE COMPANY Vs. DHANIBEN NARANBHAI PATANI

JUDGEMENT

(1.) ADMIT. Mr.Ashutosh R. Bhatt, learned counsel appears and wavies admission on behalf of the original claimants.

(2.) AS in all the appeals common question arises for consideration, they are being considered by this common judgment.

(3.) WE have heard Mr.Dakshesh Mehta, learned counsel for the appellant and Mr.Ashutosh Bhatt, learned counsel for the concerned original claimants, who are the main contesting parties in the present appeals. So far as the other respondents are concerned, their presence would not be required at this stage.